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[Cites 0, Cited by 0] [Section 112] [Entire Act]

Union of India - Subsection

Section 112(3) in The Indian Electricity Rules, 1956

(3)A similar plan on such scale as the Central Government may direct, showing the position of all electric supply lines, shall be kept in the office of any licensee or other person transmitting or distributing energy in a mine or oil-field.