Section 2(y) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007
(y)"Scheduled Tribes" means the Scheduled Tribes notified under Article 342 of the Constitution of India;(za)"School of Studies" means an institution maintained by private university as a place of higher learning and research; "Sponsoring Body" in relation to a private university means-
