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State of Rajasthan - Section

Section 180 in Rajasthan Land Revenue (Land Records) Rules, 1957

180. Tours, attendance at Tehsil or on officers.

- Every Inspector is required to spend his time in his circle. He shall not remain at the Tehsildar headquarter without the special orders of the Tehsildar, who shall sign his diary for every day on which he is so detained. The Inspector shall obtain in his diary the signature of every officer on whom he has been in attendance. During the days of inspection of crops and when the Patwaris are busy in preparation of Dhal Banchh, the Inspector should regularly tour from one circle to another and check the work of the Patwaris to ensure the accuracy of the entries made. Besides this, at other times he must visit one circle after another and make detailed inspections of each and every record prepared by the Patwaris. It is his primary duty to see that the Patwaris are complying with the instructions contained in these Rides and preparing the records and statistics in time. Every Inspector should submit his date-wise programme of tour to the Tehsildar in the beginning of each month.