Delhi High Court - Orders
South Delhi Municipal Corporation Sdmc ... vs Mep Infrastructure Developers Ltd Ors on 5 November, 2020
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~7 & 8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 484/2020
SOUTH DELHI MUNICIPAL CORPORATION SDMC ORS.
..... Petitioners
Through: Mr. Sanjay Jain, ASG along with
Ms. Garima Prashad, Standing
Counsel with Mr. Arkaj Kumar &
M. Yuvraj Sharma, Advocates for
SDMC
versus
MEP INFRASTRUCTURE DEVELOPERS LTD ORS.
..... Respondents
Through : Dr. Abhishek Manu Singhvi, Mr.
Mukul Rohtagi, Mr. Rajiv Nayar,
Senior Advocates along with Mr.
Rajiv Shankar Dvivedi, Mr. Azeem
Samuel, Mr. Sushant Kumar Sarkar
& Mr. Rishabh Jain, Advocates
8
+ CONT.CAS(C) 570/2020
MEP INFRASTRUCTURE DEVELOPERS LTD. ..... Petitioner
Through : Dr. Abhishek Manu Singhvi, Mr.
Mukul Rohtagi, Mr. Rajiv Nayar,
Senior Advocates along with Mr.
Rajiv Shankar Dvivedi, Mr. Azeem
Samuel, Mr. Sushant Kumar Sarkar
& Mr. Rishabh Jain, Advocates
versus
PANKAJ SINGH SISODIA AND ANR. ..... Respondents
Through: Mr. Sanjay Jain, ASG along with
Ms. Garima Prashad, Standing
Counsel with Mr. Arkaj Kumar &
M. Yuvraj Sharma, Advocates for R-
2/SDMC
CONT.CAS(C) 484/2020 & CONT.CAS(C) 570/2020 Page 1 of 2
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 05.11.2020 The present matters have been taken up for hearing by way of Video Conferencing on account of COVID-19 pandemic.
At request of learned counsel appearing on behalf of the parties, in order to enable them to complete the pleadings in these contempt petitions, the hearing of the same is adjourned.
Let the pleadings be completed within a period of four weeks from today, with advance copies to learned counsel appearing on the other side.
List on 14.01.2021.
SIDDHARTH MRIDUL, J TALWANT SINGH, J NOVEMBER 05, 2020/dn/rs Click here to check corrigendum, if any CONT.CAS(C) 484/2020 & CONT.CAS(C) 570/2020 Page 2 of 2