M/S Narne Construction P.Ltd.Etc.Etc vs Union Of India & Ors.Etc on 10 May, 2012

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Supreme Court of India

M/S Narne Construction P.Ltd.Etc.Etc vs Union Of India & Ors.Etc on 10 May, 2012

Equivalent citations: AIR 2014 SUPREME COURT 33, 2013 (16) SCC 293, 2013 AIR SCW 6134, 2014 (1) SERVLJ 155 SC, 2013 (13) SCALE 161, (2014) 1 SERVLJ 155, (2014) 1 CAL HN 191, (2014) 1 JCR 228 (SC), (2013) 5 ESC 745, 2013 (5) LAB LN 6, (2014) 1 ADJ 42 (SC), 2014 (1) SERVLR 73, 2013 (4) KER LT 111 SN, (2014) 1 SCT 312, AIR 2012 SUPREME COURT 2369, 2012 AIR SCW 3274, 2012 (4) AIR BOM R 566, 2012 (4) AIR JHAR R 269, 2012 (3) AIR KAR R 352, AIR 2012 SC (CIV) 1917, (2012) 6 MAD LJ 391, (2012) 4 MAD LW 563, 2012 (5) SCC 359, (2012) 3 RECCIVR 127, (2012) 3 JCR 1 (SC), (2012) 1 CLR 1199 (SC), (2012) 2 GUJ LH 352, (2012) 7 CPR 1, (2012) 4 ALLMR 521 (SC), (2012) 4 ALL WC 3418, (2012) 108 CORLA 422, (2012) 2 WLC(SC)CVL 80, (2012) 2 CLR 46 (SC), (2012) 92 ALL LR 904, (2012) 4 CIVLJ 274, (2012) 2 CURCC 212, (2012) 2 KER LJ 713, (2012) 5 ANDHLD 73, (2012) 5 SCALE 369, (2012) 115 ALLINDCAS 227 (SC), (2012) 114 CUT LT 702

Bench: T.S. Thakur, Gyan Sudha Misra