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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Haryana - Subsection

Section 32(2)(e) in The Societies Registration Act, 1860

(e)prescribing the authority before whom and the time within which an appeal shall be preferred under sub-section (2) of Section 12E and the manner in which such appeal shall be filed;