Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 26 in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008 26. Annual Report. - It shall be duty of the Board, present annually to the State Government report as to the work done by the Board.
