Punjab-Haryana High Court
Kuldeep Kaur And Ors vs Balbir Singh And Ors on 30 October, 2014
Author: Rekha Mittal
Bench: Rekha Mittal
In the High Court of Punjab and Haryana at Chandigarh
F.A.O. No.5839 of 2011
Date of Decision: 30.10.2014
Kuldeep Kaur and another
---Appellants
versus
Balbir Singh and others
---Respondents
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present: Mr.Rajbir Singh, Advocate
for the appellants
Mr. Paul S.Saini, Advocate
for the Insurance company
***
1. Whether Reporters of local papers may be allowed to see the
judgment?
2. To be referred to the Reporter or not?
3. Whether the judgment should be reported in the Digest?
***
REKHA MITTAL, J.
For orders, see FAO No. 7197 of 2010 titled "National Insurance Company Limitd vs. Kuldeep Kaur and others" decided on even date.
(REKHA MITTAL) JUDGE 30.10.2014 PARAMJIT