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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Secretariat Service (Junior) Rules, 1981

(1)Ordinarily by the 1st May of each calendar year the Department shall communicate to the Home Department in the form set forth in Appendix I to these rules the total number of vacancies [* * *] [Deleted vide Orissa Gazette Part III-A No. 50/13.12.1985.] in the service found at the time or likely to occur during the period of twelve months commencing from the said date.