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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(12) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(12)The accounts of all receipt and expenses shall be maintained by the Secretary and Account officer of the Board and in the case of the committee, by Secretary and Incharge of Accounts and shall be subject to audit.