Section 7 in Goa Computerised Network Lottery Rules, 2003
7. Decision regarding date of draw, etc.
- The following matter in respect of each draw or groups of draws shall be decided by the Government. The marketing agent may be consulted if required, namely:-(a)the date and time of draw;(b)the number of Schemes;(c)the price of each ticket; and(d)the prize structure.
