Calcutta High Court (Appellete Side)
(Partha Sarathi Das vs State Of West Bengal & Ors.) on 23 April, 2013
Author: Soumitra Pal
Bench: Soumitra Pal
1 3.4.2013
l.no. 4 WP 5342(W) of 2010 (Partha Sarathi Das-vs- State of West Bengal & Ors.) Mr. Rudranil De ....for the petitioner Perused the order dated 9th January, 2013 passed by the Division Bench in MAT 1486 of 2012 with CAN 8751 of 2012 and CAN 8752 of 2012 (Partha Sarathi Das -vs- State of West Bengal & Ors.).
Let the matter appear as 'Listed Motion' in the Combined Monthly list of June, 2013.
(Soumitra Pal, J.)