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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(a) in Prevention Of Collision On National Waterways Regulations, 2002

(a)A vessel engaged in fishing shall exhibit.
(i)Two alround light in a vertical line the upper being red and the lower white and during day a shape consisting of two cones with their apexes together in a vertical line or a basket.
(ii)When making way through the water in addition to the lights prescribed in (1) side lights, and a stern light.