Himachal Pradesh High Court
Ramesh Chand vs . Hrtc & Ors. on 9 November, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Ex. Pet No. 287 of 2022 .
9.11.2022 Present: Mr. Anubhav Chopra, Advocate, for the petitioner.
CMP No. 15117/2022 in Ex. Pet No. 287/2022 Issue notice to the respondents returnable within three weeks, on taking steps within one week. List thereafter.
r to (A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
Judge
November 9, 2022
(Guleria)
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