Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 5 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 5. Term of office of the Chairman and Vice-Chairman. - The term of office of the Chairman and Vice-Chairman of a market committee shall be coextensive with his membership in that committee.
