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[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(9)(a) in Lai Autonomous District (Village Councils) Act, 2007

(a)The amount of fine mentioned in Sub-section (6) and cash cornpensati9Il mentioned in Sub-section (8) may be spent by the persons performing collective works in any manner they think fit and proper.