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[Cites 0, Cited by 0] [Section 21B] [Entire Act]

Union of India - Subsection

Section 21B(3) in Motor Vehicles Act, 1939

(3)Every application for a conductor's licence shall be accompanied by a medical certificate in such form as may be prescribed, signed by a registered medical practitioner and shall also be accompanied by two clear copies of a recent photograph of the applicant.