Securities Appellate Tribunal
Texmo Pipes And Products Ltd. vs Sebi on 3 January, 2024
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 03.01.2024
Misc. Application No. 1341 of 2023
And
Appeal No. 922 of 2023
Texmo Pipes and Products Ltd. ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Sumit Garg, Advocate with Mr. Prateek Jain, Advocate for
the Appellant.
Mr. Sumit Rai, Advocate with Mr. Mihir Mody, Mr. Arnav
Misra, Mr. Harshvardhan Melanta, Mr. Arshaan Lentin and Mr.
Yash Sutaria, Advocates i/b. M/s. K. Ashar & Co. for the
Respondent.
ORDER:
1. Connect with Appeal No. 646 of 2023. List on February 05, 2024.
Ms. Meera Swarup Technical Member 03.01.2024 PRERNA Digitally by PRERNA signed PK MANISH MANISH KHARE Date: 2024.01.03 KHARE 15:27:01 +05'30'