Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Punjab - Subsection Section 84(7) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014 (7)Provision must be made in contracts for safeguarding the Panchayat Samiti or the Zila Parishad property entrusted to a contractor.
