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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(2) in Himachal Pradesh Homoeopathic Practitioners Act, 1979

(2)All questions at a meeting of the Council shall be decided by the votes of the majority of the members present and voting and, in the case of an equality of votes, the chairman for the time being may, in addition to his vote as a member of the Council exercise a second or a casting vote.