Section 36 in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001
36. Notification of grant of licence.
- On receiving an intimation in writing from the applicant that he is willing to accept a licence in the form approved by the Commission and after the applicant has satisfied the conditions specified for the grant of the licence, the Commission shall publish the licence or such part or gist thereof as the Commission considers appropriate.
