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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1) in Chhattisgarh E-Court Fees Rules, 2015

(1)The E-Court Fees Certificate shall be printed on 95 grams per square meter durable paper of the 210 mm x 297 mm with margin of 35 mm on the left and 15 mm on the right side of the page or such other appropriate margins as may be decided by the Appointing Authority.