Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(2)(r) in The Rajasthan Homoeopathic Medicine Act, 1969

(r)the form of application for the grant of licence or permit under clause (x) of section 40 and the particulars to be filled therein;