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State of Madhya Pradesh - Section

Section 1 in The M.P. Rajya Vitta Ayog Adhiniyam, 1994

1. Short title and Commencement.

(1)This Act may be called the Madhya Pradesh Rajya Vitta Ayog Adhiniyam, 1994.
(2)It shall come into force on such date, as the State Government may, by notification, appoint.