Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 33 in The Orissa Motor Vehicles Taxation Act, 1975

33. Seizure between sunrise and sunset - Attachment by seizure shall be made after sunrise and before sunset and not otherwise.