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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(2)The beneficiary shall have the first right of refusal and upon its refusal to enter into an arrangement as above, the generatingcompany shall be free to sell the electricity generated from such station in a manner as it deems fit.Chapter - 5 Capital Structure