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State of Sikkim - Section

Section 7A in Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Act, 1977

7A. Telephone Facilities.

- i. Every Member shall be provided with a telephone at his residence if located within and around Gangtok for the term of his office and all expenses for initial deposit, rental and official trunk call charges and local charges upto such limit as may be specified from time to time by the Government shall be borne by the Government.ii. In the case of a Member already having a telephone at his residence, if located within and around Gangtok the rental and official trunk call charges and local charges upto such limit as may be specified from time to time by the Government shall be borne by the Government for the term of his office.