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State of Tamilnadu - Section

Section 95 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

95. Payment of centage charge.

- Subject to the contact to the contrary, centage charge may be paid to the authority or agency other than Engineering Cell of the Board to which the work is entrusted in accordance with the provisions applicable to that authority or agency, as the case may be, in that regard.