Madhya Pradesh High Court
Haseena Bee vs The State Of Madhya Pradesh on 15 December, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 MCRC-56193-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 56193 of 2025 (HASEENA BEE Vs THE STATE OF MADHYA PRADESH ) Dated : 15-12-2025 Ms. Renu Gupta - Advocate for the petitioner.
Ms. Nalini Gurung-P.L. appearing for State.
Let case diary be called for. List after a week.
(ACHAL KUMAR PALIWAL) JUDGE Hashmi Signature Not Verified Signed by: S HUSHMAT HUSSAIN Signing time: 15-12-2025 17:39:34