Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] NCT Delhi - Section Section 3 in The Delhi High Court (Amendment) Act, 1980 3. [Amendment of Punjab Act VI of 1918, as in force in the Union territory of Delhi.] Rep. by s. 2 and the First Schedule (w.e.f 31-3-1988).
