Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(c) in The Jammu and Kashmir Advocates Welfare Fund Act, 1997

(c)the death, retirement or voluntary suspension of practise of any of its members within thirty days from the date thereof ;