Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in Bihar Staff Selection Commission Conduct of Examination Rules, 2010 16. Keeping in view the aforesaid rules, the Bihar Staff Selection Commission shall have liberty to take decision on the standard and procedure of examination.
