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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(h) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(h)assist member societies in the selection of sites for dairy buildings and challing centers, preparation of lay-outs, building plans and supervise the construction and setting up of plants;