Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act] State of Maharashtra - Subsection Section 17(2)(b) in The Maharashtra Chit Funds Act, 1974 (b)give such particulars as will disclose the nature of the assets and liabilities, and how the value of the assets has been arrived at.