Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act] NCT Delhi - Subsection Section 102(2)(n) in The Delhi Value Added Tax Act, 2004 (n)form in which the statement of trading stock is to be furnished under subsection (2) of section 20 of this Act;