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State of Tamilnadu - Section

Section 9 in Management and Preservation of Properties of Religious Institutions Rules

9. Abstract of estimates.

- The abstract of estimate for all works except miscellaneous petty works shall show the total cost (in whole rupees) of each kind of work and the detailed measurements as required in rule 8. In the case of miscellaneous petty works, however, the abstract need show only the estimated cost.