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State of Maharashtra - Section

Section 22J in Maharashtra Police Act

22J. Functions of Police Establishment Board at Commissionerate Level.

The Police Establishment Board at Commissionerate Level shall perform the following functions, namely:--
(a)The Board shall decide all transfers, postings and other service related matters of Police Officers of the rank of Police Sub-Inspector to Police Inspector within the Commissionerate.
(b)The Board shall be authorized to make appropriate recommendations to the Police Establishment Board No. 2 regarding the postings and transfers out of the Commissionerate, of the Police Officers of the rank of Police Sub-Inspector to Police Inspector.
Explanation.--For the purposes of this section, the expression " Police Officer" means a Police Officer of the rank of Police Sub-Inspector to Police Inspector.