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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(1)A candidate for direct recruitment to a post in the service shall pay to the Board/Appointing Authority such fee as are fixed by them, it, from time to time in such manner as may be indicated by them/it.