Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 447] [Entire Act] State of West Bengal - Subsection Section 447(e) in The Calcutta Municipal Corporation Act, 1980 (e)removal of solid or liquid wastes from the bustees including cleansing of the deck or squatting platform of the septic tank or connected privies,
