Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in The Tamil Nadu Betting Tax Rules, 1935 (2)They shall apply to and in respect of race-meeting held at Guindy in the Saidapet Taluk of [the [District of Chingleput] [Substituted by GO. Ms. No. 498, Revenue, dated 3-3-1936.]
