Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 526] [Entire Act] Bengal Presidency - Subsection Section 526(a) in Police Regulations, Bengal , 1943 (a)The Sub-Inspector in charge of the Court malkhana shall keep a register in B. P. Form No. 100 of all property that he is bound by any law or regulation to take into his possession.
