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State of Punjab - Section

Section 27 in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

27. Head of Account to debit expenditure.

- The charges on account of expenditure under the Scheme shall be debited to the Head "2071-Pensions and other Retirement Benefits-189-Pensions to Employees of the State Aided Educational-I-Institutions-01-Pension to Employees of State Aided Educational Institutions."