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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 31(4) in Arunachal Pradesh Municipal Act, 2007

(4)The ward committee shall perform such functions, and in such manner, as may be specified by regulations.Note. - The provision of the section -30 &31 shall be subject to approval of the State Government .