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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(c) in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

(c)possess filled or empty cylinder, gas cylinder valve or pressure regulator, unless he is a [distributor or] [Inserted by Notification No. G.S.R. 6 (E), dated 6th January, 1994.] consumer and the same has been supplied by a distributor, a Government Oil Company or a parallel marketer.