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[Section 86]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 86(11) in The U.P. Narcotic Drugs Rules, 1986
| Date | Opening balance of manufactured drugs | Receipt of manufactured drugs | Total | Issued for manufacture of medicine | Balance of manufactured drugs | Name of the Medicine |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| Total Qty. produced | Qty. Sold | Name and dull address of the purchaser | Authority under which medicine was sold | Balance of the medicine | Remarks |
| 8 | 9 | 10 | 11 | 12 | 13 |