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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2) in The M.P. Panchayat Nirvachan Niyam, 1995

(2)Subject to the superintendence, direction and control of the Commission, the District Election Officer shall coordinate and supervise all work in the distract in connection with the conduct of all elections to Panchayats in the district.