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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(5)(b) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(b)A copy of every order passed under this sub-section shall be communicated to the Board of Revenue1 and also to every landholder concerned, and every applicant under this sub-section and sub-section (2).