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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(c) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(c)Separate test terminal blocks for testing of main and check meters shall be provided so that when one meter is under testing, the other meter continues to record the energy consumptions during the test period.