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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(h) in The Rajasthan Advocates Welfare Fund Act, 1987

(h)communicate to the applicant by registered post with acknowledgement due its decision on the applications for admission or re-admission to the Fund or claims to the benefit of the Fund;