Section 2(e) in Tamil Nadu Legislator's Pension Rules, 1977
(e)[ Explanation. - On and from the 1st day of November 1986 "the House" shall mean the Tamil Nadu Legislative Assembly;] [Vide G.O. Ms. No. 484, Public (Establishment-I and Legislature), dated the 22nd April 1992.](ee)[ "Member" means the member of the assembly;] [Vide G.O. Ms. No. 1397, Public (Establishment-I and Legislature), dated the 21st December 2001.]
